Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 39 in The Bihar and Orissa Local Self-Government Act, 1885

39. Election of members of Union Committee.

- Save as is hereinafter provided, such number shall be elected from among the residents of the Union in accordance with rules made by the [State] [Substituted by ALO.] Government under this Act, and shall constitute the Union Committee of such Union.