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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(3) in The Orissa Fertilizers Loans Rules, 1965

(3)All applications shall be made in Form 'A' : provided that the officer receiving the application shall be competent to reduce applications received otherwise that in Form 'A' and oral applications to Form 'A'.