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State of West Bengal - Section

Section 2 in West Bengal Trees (Protection and Conservation in Non-Forest Areas) Rules, 2007

2. Definitions.

—(1) In these rules, unless the context otherwise requires-(a)"the Act" means the West Bengal Trees (Protection and Conservation in Non-Forest Areas) Act. 2006 (West Ben Act No. 10 of 2006);(b)"Form" means a Form appended to these rules;(c)"section" means a section of the Act;(d)"rule" means a rule of these rules.
(2)Any expression used in these rules, but not defined, shall have the same meaning as defined in the Act.