Supreme Court - Daily Orders
Daleep Singh vs Union Of India . on 3 May, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO.958 OF 2017
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 2539 OF 2017
DALEEP SINGH …Petitioner
VERSUS
UNION OF INDIA & ORS. …Respondents
O R D E R
Application seeking oral hearing of review petition is rejected.
We have carefully gone through the review petition and the connected papers. However, we do not find any merit in the review petition. Accordingly, the review petition is dismissed.
...........................J. [ADARSH KUMAR GOEL] ...............…...........J. [UDAY UMESH LALIT] NEW DELHI MAY 3, 2017.
Signature Not Verified Digitally signed by SWETA DHYANI Date: 2017.05.04 11:03:39 IST Reason: CHAMBER MATTER SECTION IVB S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) No. 958/2017 in SLP(C) No. 2539/2017 DALEEP SINGH Petitioner(s) VERSUS UNION OF INDIA AND ORS. Respondent(s) (with appln. (s) for hearing in open court) Date : 03/05/2017 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MR. JUSTICE UDAY UMESH LALIT By Circulation UPON perusing papers the Court made the following O R D E R Application seeking oral hearing of review petition is rejected.
The review petition is dismissed in terms of the signed order.
(SWETA DHYANI) (VEENA KHERA)
SR.P.A COURT MASTER
(Signed order is placed on the file)