- For every prison there shall be a Superintendent, a Medical Officer (who may also be the Superintendent, a Medical Subordinate, a jailor and such other officers as [the Government] [In section 3(1), 5, 6, 7, 11(2), 38, 41, 46, 56, 59, 60 and 62 the words 'the Government' substituted for the words 'His Highness' by Act X of 1996.] think necessary.
