Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 77 in Rajasthan Registration Rules, 1955 Volume II 77. Forms of indents. - The indent shall contain the headings given in Form No. 5. Appendix III, in column 2 of which will be found printed a list of the sanctioned forms of the Department.
