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[Cites 0, Cited by 0] [Section 7(8)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(8)(a) in The Punjab Municipal Act, 1999

(a)the notification referred to in section 5, in-so-far as it specifies such larger urban area, shall stand rescinded and such larger urban area, shall cease to exist; and