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[Cites 0, Cited by 0] [Section 9(10)] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(10)(b) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(b)Those all of whose place of living and the place of working is under flood water for more than 3 months continuously and the artisan is out of work drawing these days.