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Delhi High Court - Orders

The Cartoon Network Inc vs Mr. Vishvajeet Sharma & Ors on 2 September, 2024

                                    $~19
                                    *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +        CS(COMM) 1185/2016
                                             THE CARTOON NETWORK INC.                                                             .....Plaintiff
                                                                                  Through:                 Mr. Dhananjay Khanna, Adv.

                                                                                  versus

                                             MR. VISHVAJEET SHARMA & ORS.            .....Defendants
                                                          Through: Ms. Zeba Tarannum Khan and Ms.
                                                                   Sruthi Venugopal, Advs.
                                             CORAM:
                                             HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                                                  ORDER

% 02.09.2024 I.A. 703/2024- Seeking permission to call Mr. Uttam Singh as the plaintiff's witness.

I.A. 704/2024-Seeking permission to substitute the replication with re- signed and re-executed copy

1. Learned counsel for the parties seek adjournment.

2. Accordingly, renotify on 18.12.2024.

SAURABH BANERJEE, J SEPTEMBER 2, 2024/rr This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/09/2024 at 02:45:49