Delhi High Court - Orders
The Cartoon Network Inc vs Mr. Vishvajeet Sharma & Ors on 2 September, 2024
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1185/2016
THE CARTOON NETWORK INC. .....Plaintiff
Through: Mr. Dhananjay Khanna, Adv.
versus
MR. VISHVAJEET SHARMA & ORS. .....Defendants
Through: Ms. Zeba Tarannum Khan and Ms.
Sruthi Venugopal, Advs.
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 02.09.2024 I.A. 703/2024- Seeking permission to call Mr. Uttam Singh as the plaintiff's witness.
I.A. 704/2024-Seeking permission to substitute the replication with re- signed and re-executed copy
1. Learned counsel for the parties seek adjournment.
2. Accordingly, renotify on 18.12.2024.
SAURABH BANERJEE, J SEPTEMBER 2, 2024/rr This is a digitally signed order.
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