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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(a) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(a)A Distribution Licensee shall have the first priority in allotment of open access capacity irrespective of whether the open access request is for long term, medium term or short term;