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Supreme Court - Daily Orders

M/S Ifci Limited vs Sutanu Sinha on 12 September, 2023

Bench: Sanjay Kishan Kaul, Sudhanshu Dhulia

                                                           1


     ITEM NO.32                                 COURT NO.2                      SECTION XVII

                                  S U P R E M E C O U R T O F              I N D I A
                                          RECORD OF PROCEEDINGS

     Civil Appeal                No(s).   4929/2023

     M/S IFCI LIMITED                                                             Appellant(s)

                                                       VERSUS

     SUTANU SINHA & ORS.                                                          Respondent(s)

     ([FOR DIRECTION]FOR ADMISSION and IA No.153559/2023-PERMISSION TO
     FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES )

     Date : 12-09-2023 This appeal was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                            HON'BLE MR. JUSTICE SUDHANSHU DHULIA

     For Appellant(s)                  Mr. Vivek Chib, Sr. Adv.
                                       Mr. Sameer Abhyankar, AOR
                                       Mr. Amish Tandon, Adv.
                                       Ms. Mansi Gupta, Adv.
                                       Ms. Unnati Jhunjhunwala, Adv.
                                       Ms. Rithvik Mathur, Adv.
                                       Ms. Anushree Kulkarni, Adv.
                                       Mr. Rahul Kumar, Adv.
                                       Mr. Harsh, Adv.
                                       Ms. Nishi Sangtani, Adv.
                                       Ms. Aakkash Thakur, Adv.

     For Respondent(s)                 Mr.Sahil Tagotra, AOR
       rr.1                            Ms. Madhavi Doshi, Adv.
                                       Ms. Abhivyakti Banerjee, Adv.
                                       Ms. Sakshi Garg, Adv.

             rr.2                      Ms. Komal Abrol, Adv.
                                       Mr. Avinash B. Amarnath, AOR

             rr.3                      Mr. Prateek Kumar, Adv.
                                       Ms. Raveena Rai, Adv.
                                       For M/.s Khaitan & Co, AOR
Signature Not Verified


                         UPON hearing the counsel the Court made the following
Digitally signed by
Charanjeet Kaur
Date: 2023.09.13

                                               O R D E R

10:26:04 IST Reason:

Respondent No. 3 has entered appearance and C.A. No.4929/2023 2 seeks some time to file vakalatnama and memo of apperance.
Learned counsel for the parties to file short synopsis running into not more than three pages each. Both sides will be granted half an hour each to address submissions, failing which they can wait for their turn in the list.
List on the regular Board on 01.11.2023. [CHARANJEET KAUR] [POONAM VAID] ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) C.A. No.4929/2023