Supreme Court - Daily Orders
M/S Ifci Limited vs Sutanu Sinha on 12 September, 2023
Bench: Sanjay Kishan Kaul, Sudhanshu Dhulia
1
ITEM NO.32 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4929/2023
M/S IFCI LIMITED Appellant(s)
VERSUS
SUTANU SINHA & ORS. Respondent(s)
([FOR DIRECTION]FOR ADMISSION and IA No.153559/2023-PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES )
Date : 12-09-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Appellant(s) Mr. Vivek Chib, Sr. Adv.
Mr. Sameer Abhyankar, AOR
Mr. Amish Tandon, Adv.
Ms. Mansi Gupta, Adv.
Ms. Unnati Jhunjhunwala, Adv.
Ms. Rithvik Mathur, Adv.
Ms. Anushree Kulkarni, Adv.
Mr. Rahul Kumar, Adv.
Mr. Harsh, Adv.
Ms. Nishi Sangtani, Adv.
Ms. Aakkash Thakur, Adv.
For Respondent(s) Mr.Sahil Tagotra, AOR
rr.1 Ms. Madhavi Doshi, Adv.
Ms. Abhivyakti Banerjee, Adv.
Ms. Sakshi Garg, Adv.
rr.2 Ms. Komal Abrol, Adv.
Mr. Avinash B. Amarnath, AOR
rr.3 Mr. Prateek Kumar, Adv.
Ms. Raveena Rai, Adv.
For M/.s Khaitan & Co, AOR
Signature Not Verified
UPON hearing the counsel the Court made the following
Digitally signed by
Charanjeet Kaur
Date: 2023.09.13
O R D E R
10:26:04 IST Reason:
Respondent No. 3 has entered appearance and C.A. No.4929/2023 2 seeks some time to file vakalatnama and memo of apperance.
Learned counsel for the parties to file short synopsis running into not more than three pages each. Both sides will be granted half an hour each to address submissions, failing which they can wait for their turn in the list.
List on the regular Board on 01.11.2023. [CHARANJEET KAUR] [POONAM VAID] ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) C.A. No.4929/2023