Allahabad High Court
M/S Esthetic Buildtech Pvt. Ltd. And 3 ... vs State Of U.P. And 4 Others on 28 March, 2023
Bench: Pritinker Diwaker, Saumitra Dayal Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Chief Justice's Court Case :- WRIT - C No. - 10314 of 2022 Petitioner :- M/S Esthetic Buildtech Pvt. Ltd. And 3 Others Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Himadari Batra,Sr. Advocate Counsel for Respondent :- C.S.C.,Kaushalendra Nath Singh,Manish Trivedi Hon'ble Pritinker Diwaker,Chief Justice Hon'ble Saumitra Dayal Singh,J.
Ms. Shivangi Tripathi, Advocate under the authority of Ms. Himadari Batra, learned counsel for the petitioners states, the present petition has been rendered infructuous by efflux of time.
The petition is, accordingly, dismissed as having become infructuous.
Order Date :- 28.3.2023
RK
(S.D. Singh, J) (Pritinker Diwaker, CJ)