Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129C] [Entire Act] State of Madhya Pradesh - Subsection Section 129C(i) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 (i)to safeguard and preserve the traditions and customs of the people, their cultural identity and community resources and the customary mode of dispute resolution;
