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[Cites 0, Cited by 0] [Section 129(2)] [Section 129] [Entire Act]

State of Odisha - Subsection

Section 129(2)(a) in The Orissa Municipal Corporation Act, 2003

(a)recover from the Corporation the whole or such portion of the salary and allowances paid to any Group 'A' officer and such contribution towards his leave allowances and pension as the Government may, by general or special order, determine; and