Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Goa - Subsection Section 4(1)(B) in The Goa, Daman and Diu School Education Rules, 1986 (B)Any individual, group of individuals or a trust without aid from the Education Department or any local authority, or