Bombay High Court
Vinayak Dronagiri Goswami vs The State Of Mahrashtra And Others on 22 January, 2021
Author: V. K. Jadhav
Bench: V. K. Jadhav
ca12281.19
-1-
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
914 CIVIL APPLICATION NO.12281 OF 2019
IN/WITH WP/10831/2019 WITH CA/12977/2019 IN/WITH WP/10831/2019
VINAYAK DRONAGIRI GOSWAMI
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
.....
Advocate for Applicant : Mr. Ambetkar Arvind G
AGP for Respondents 1 to 4: Mr. K.B. Jadhavar
Advocate for Respondent No.5 : Mr. A.V. Hon
.....
CORAM : V. K. JADHAV, J.
DATED : 22 nd JANUARY, 2021 PER COURT:-
1. This civil application seeking intervention in the pending writ petition be heard alongwith the main writ petition. List the writ petition for hearing as to admission on 03.03.2021.
2. Interim relief, if any, to continue till then.
( V. K. JADHAV, J.) rlj/ ::: Uploaded on - 25/01/2021 ::: Downloaded on - 08/02/2021 16:02:38 :::