Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 107] [Entire Act] Union of India - Subsection Section 107(4) in The Companies Act, 1956 (4)The decision of the [Tribunal] [Substituted by Act 11 of 2003, Section 14, for " Court" . ] on any such application shall be final.
