Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 322] [Entire Act]

State of Odisha - Subsection

Section 322(d) in The Orissa Municipal Corporation Act, 2003

(d)cause such water-closet to be provided with such means of constant ventilation as the Commissioner shall deem adequate by a window or other aperture in one of the walls of such water-closet or by an opening directly in to the external air, or by an airshaft or by some other suitable method or appliance; and