Delhi High Court - Orders
Sadhna Payal vs Rukmani Devi Jaipuria Public School & ... on 12 May, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14814/2021
SADHNA PAYAL
..... Petitioner
Through: Mr. Anuj Aggarwal and Mr. Shubham
Pundhir, Advs.
versus
RUKMANI DEVI JAIPURIA PUBLIC SCHOOL & ANR.
..... Respondent
Through: Mrs. Avnish Ahlawat, SC, GNCTD
(Services) with Mr. Nitesh Kumar
Singh, Mrs. Palak Rohmetra and
Mr. Siddhant Tyagi, Advs. for DoE
Ms. Ruchira Gupta, Ms. Nancy Shah
and Ms. Richa Parasher, Advs. for
R-2
Mr. V. K. Dahiya, L.A. for R-2
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 12.05.2022 As there is a Full Court Reference at 02.45 PM, renotify on August 26, 2022.
V. KAMESWAR RAO, J MAY 12, 2022/ds Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:17.05.2022 10:59:31