Section 93(v) in The Mumbai Municipal Corporation Act, 1888
(v)the sanitary works' loans of 1885, 1886 and 1888 contracted under the provisions of the [Local Authorities Loans Act, 1879] [See now the Local Authorities Loans Act, 1914 (9 of 1914).] with interest thereon at the rate of five per centum per annum;
