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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(a) in Standing Committees of The District Panchayat (Election of Members) Rules, 1998

(a)The President shall make up the ballot papers into a separate packet, seal the packet and note thereon a description of its contents, the election to which it relates and the date thereof.