Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32B(2)] [Section 32B] [Entire Act] State of Bihar - Subsection Section 32B(2)(d) in Bihar Private Irrigation Works Act, 1922 (d)if the estimated cost is likely to exceed one lac rupees, until the previous sanction of the State Government has been obtained.]