Supreme Court - Daily Orders
Durga Prasad Ray vs Chief Secretary Govt. Of Nct Of Delhi on 24 August, 2020
Bench: Ashok Bhushan, R. Subhash Reddy
ITEM NO.27 Court 4 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 687/2020
DURGA PRASAD RAY & ORS. Petitioner(s)
VERSUS
CHIEF SECRETARY, GOVT. OF NCT OF DELHI & ANR. Respondent(s)
(IA No. 63323/2020 – CLARIFICATION/DIRECTION and IA No. 63325/2020
- EXEMPTION FROM FILING AFFIDAVIT)
Date : 24-08-2020 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Petitioner(s) Mr. Surinder Kumar Gupta, AOR
For Respondent(s) Mr. P. Chidambaram, Sr. Adv.
Mr. Chirag M. Shroff, AOR
Ms. Sanjana Nangia, Adv.
Ms. Abhilasha Bharti, Adv.
Mr. K.M. Nataraj, ASG.
Mr. Gurmeet Singh Makker, AOR
Mr. Rajat Nair, Adv.
Mr. Kanu Agarwal, Adv.
Mr. B.V. Balram Das, Adv.
Mr. Sanjiv Sen, Sr. Adv.
Mr. Praveen Swarup, AOR
Mr. Amit Singh, Adv.
Mr. Kanishik Chaudhary, Adv.
Mr. Dev Roy, Adv.
UPON hearing the counsel the Court made the following
O R D E R
We have heard learned counsel for the parties. It has been brought to our notice that the Delhi High Court has already entertained Suo Motu Writ Petition No. 3511 of 2020, where the High Signature Not Verified Court has joined all necessary parties pertaining to payment of Digitally signed by MEENAKSHI KOHLI Date: 2020.08.24 16:30:50 IST Reason: salary to the Doctors. The High Court has passed several orders in 1 pursuance of which the amounts have already been released by the NCT of Delhi. We have been informed that the High Court has taken cognizance of the issues and is proceeding with the matter and the next date of hearing fixed before the High Court is 2nd September, 2020.
Since the High Court has taken cognizance of the issues, it shall be open for the petitioner to intervene in the matter, if there is any grievance still unsatisfied.
The writ petition is closed in view of the aforesaid.
(MEENAKSHI KOHLI) (RENU KAPOOR)
AR-CUM-PS COURT MASTER
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