Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 7 in The Cattle-Trespass Act, 1871 7. To keep registers and furnish returns. - Every pound-keeper shall keep such registers and furnish such returns as the [State Government] [Substituted by A.O.1950, for "Provincial Government".] from time to time directs.
