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Union of India - Section

Section 36 in The Port Rules for the Port of Bombay

36.

Fire shall not be allowed on board any boat lying within 30 yards (45.72m) of the Dockyard staris or wharves or within 50 yards (45.72m) of the wharf in the basin formed within the breakwater in the vicinity of the Custom House Bunder or of any of the Docks or Dry Docks in the port.