Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Rajasthan - Subsection Section 19(a) in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Rules, 1964 (a)call for any information or report from any officer or authority relevant to the matters specified in section 15 and the schedule to the Act;
