Supreme Court - Daily Orders
All India Haj Umrah Tour Operators ... vs Union Of India on 28 August, 2020
Bench: A.M. Khanwilkar, Dinesh Maheshwari, Sanjiv Khanna
ITEM NO.12 Court 3 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 860/2020
ALL INDIA HAJ UMRAH TOUR OPERATORS ASSOCIATION Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION )
Date : 28-08-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s)
Mr. Rajat Bhardwaj, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2020.08.28 17:51:45 IST Reason: