Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Puducherry - Subsection

Section 59(b) in Pondicherry Excise Act, 1970

(b)under any other section of this Act, other than section 45 or section 47, except on his own knowledge or suspicion or on the complaint or report of [an Excise officer or a Police Officer duly authorised in that behalf] [Amendment vide the E. O.G. No.16 dated 25-04-1989]