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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Bihar - Subsection

Section 30(3) in Bihar Registration Rules, 2008

(3)Each register book shall be covered by a plain sheet of paper before being bound and the following certificate shall be recorded on it by the Registering Officer: -"This book contains...............pages consecutively numbered and it also contains certified hard copies of document numbers............. to................ registered in this office."