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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(2) in The Orissa Secretariat Service Rules, 1980

(2)The select list shall remain in force for a period of two years with effect from the date on which the list was by approved Government under Sub-rule (1) or till the corresponding continuing select list is prepared under Sub-rule (3) of Rule 13 whichever is earlier.