Delhi High Court - Orders
Autodesk, Inc vs Bim Revit Modeling Services & Anr on 20 April, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 679/2022 & I.A. 16036/2022, I.A. 20425/2022
AUTODESK, INC. ..... Plaintiff
Through: Ms. Ridhie Bajaj, Advocate.
versus
BIM REVIT MODELING SERVICES & ANR. ..... Defendants
Through: None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 20.04.2023
1. Ms. Ridhie Bajaj, counsel for Plaintiff, states that parties have settled the matter before the Delhi High Court Mediation and Conciliation Centre, however, the matter be adjourned to a short date awaiting the settlement report.
2. Re-notify on 28th April, 2023.
SANJEEV NARULA, J APRIL 20, 2023 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:20.04.2023 19:25:28