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Delhi High Court - Orders

Autodesk, Inc vs Bim Revit Modeling Services & Anr on 20 April, 2023

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~19
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CS(COMM) 679/2022 & I.A. 16036/2022, I.A. 20425/2022
                                AUTODESK, INC.                                              ..... Plaintiff
                                                   Through:      Ms. Ridhie Bajaj, Advocate.

                                                   versus

                                BIM REVIT MODELING SERVICES & ANR.                       ..... Defendants
                                                   Through:      None.

                                CORAM:
                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                             ORDER

% 20.04.2023

1. Ms. Ridhie Bajaj, counsel for Plaintiff, states that parties have settled the matter before the Delhi High Court Mediation and Conciliation Centre, however, the matter be adjourned to a short date awaiting the settlement report.

2. Re-notify on 28th April, 2023.

SANJEEV NARULA, J APRIL 20, 2023 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:20.04.2023 19:25:28