Supreme Court - Daily Orders
New Delhi Municipal Council vs Association Of Concerned Citizens Of ... on 29 November, 2017
Bench: A.K. Sikri, Ashok Bhushan
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ITEM NO.3 + 11 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
23186-23213/2017
(Arising out of impugned final judgment and order dated 10-08-2017
in WPC No. 1581/2017 10-08-2017 in WPC No. 2001/2016 10-08-2017 in
WPC No. 1998/2016 10-08-2017 in WPC No. 1997/2016 10-08-2017 in WPC
No. 1996/2016 10-08-2017 in WPC No. 645/2016 10-08-2017 in WPC No.
1759/2012 10-08-2017 in WPC No. 3453/2012 10-08-2017 in WPC No.
2102/2012 10-08-2017 in WPC No. 2091/2012 10-08-2017 in WPC No.
2088/2012 10-08-2017 in WPC No. 1822/2012 10-08-2017 in WPC No.
1492/2012 10-08-2017 in WPC No. 1487/2012 10-08-2017 in WPC No.
1154/2012 10-08-2017 in WPC No. 1153/2012 10-08-2017 in WPC No.
729/2012 10-08-2017 in WPC No. 728/2012 10-08-2017 in WPC No.
7491/2011 10-08-2017 in WPC No. 7296/2011 10-08-2017 in WPC No.
363/2011 10-08-2017 in WPC No. 8679/2010 10-08-2017 in WPC No.
4047/2010 10-08-2017 in WPC No. 3074/2010 10-08-2017 in WPC No.
2315/2010 10-08-2017 in WPC No. 1985/2010 10-08-2017 in WPC No.
12689/2009 10-08-2017 in WPC No. 3348/2010 passed by the High Court
Of Delhi At New Delhi)
NEW DELHI MUNICIPAL COUNCIL Petitioner(s)
VERSUS
ASSOCIATION OF CONCERNED CITIZENS
OF NEW DELHI & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.85615/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
WITH
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 35928/2017
Date : 29-11-2017 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Sanjay Jain, ASG
Signature Not Verified
Mr. Yoginder Handoo, AOR
Digitally signed by
ASHWANI KUMAR
Date: 2017.11.30
Mr. Arjun Mitra, Adv.
11:48:37 IST
Reason: Ms. Reha Verma, Adv.
Mr. Nishant Kumar, Adv.
Mr. Prag P. Tripathi, Sr. Adv.
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Mr. Mahesh Agrawal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Ramaswamy Srinivasan, Adv.
Mr. Ankur Saigal, Adv.
Mr. Navjot Singh, Adv.
Mr. E.C. Agrawala, AOR
For Respondent(s) Ms. Anjana Chandrashekar, AOR
Mr. Abhimanyu Mahajan, Adv.
Ms. Anubha Goel, Adv.
Mr. Jayant Kumar Mehta, AOR
Mr. Aman Ahluwalia, Adv.
Ms. Ruby Singh Ahuja, Adv.
Ms. Aakansha Munjhal, Adv.
Mr. Nakul Gandhi, Adv.
Mr. Utsav Trivedi, Adv.
Ms. Manik Karanjawala, Adv.
M/S. Karanjawala & Co., AOR
Mr. Subhash C. Jindal, Adv.
Mr. Saurabh Mishra, AOR
Ms. B. Vijayalakshmi Menon, AOR
Mr. Sachit Jolly, Adv.
Mr. Anirudh Bakhru, Adv.
Mr. Sanjay R. Hegde, Sr. Adv.
Mr. Subramonium Prasad, Sr. Adv.
Mr. B.B. Jain, Adv.
Mr. Abhay Kumar, AOR
Mr. Abhay Jain, Adv.
Mr. Saurabh Mishra, Adv.
Mr. Himanshu, Adv.
Mr. Vineet Kumar Singh, Adv.
Ms. Aditi Gupta, AOR
Mr. S.K. Jain, Adv.
Mr. S.S. Ray, Adv.
Mr. Vaibhav Gulia, Adv.
Ms. Rakhi Ray, AOR
Mr. Sanjeev Anand, AOR
Mr. Akshay Kapoor, Adv.
Mr. H.M. Mukherjee, Adv.
Mr. Abhinav Shrivastava, Adv.
Mr. Amilesh Gaurav, Adv.
Mr. Ajay Sharma, AOR
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Mr. Sangram Patnaik, Adv.
Mr. Sangam Singh Kochar, Adv.
Ms. Swyam Sidha Patnaik, Adv.
Mr. Naresh Kumar, AOR
Mr. Sanjay Kapur, AOR
Ms. Megha Karnwal, Adv.
Ms. Shubhra Kapur, Adv.
Mr. Jayant K. Mehta, AOR
Mr. Shaurya Kuthiala, Adv.
Mr. Ajay Bhargava, Adv.
Ms. Vanita Bhargava, Adv.
Mr. Aseem Chutruvedi, Adv.
Ms. Wamika Trehan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard in part.
List on 05.12.2017.
(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER