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Supreme Court - Daily Orders

New Delhi Municipal Council vs Association Of Concerned Citizens Of ... on 29 November, 2017

Bench: A.K. Sikri, Ashok Bhushan

                                                  1

     ITEM NO.3 + 11                         COURT NO.6                  SECTION XIV

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s)   for              Special    Leave      to   Appeal    (C)      No(s).
     23186-23213/2017

     (Arising out of impugned final judgment and order dated 10-08-2017
     in WPC No. 1581/2017 10-08-2017 in WPC No. 2001/2016 10-08-2017 in
     WPC No. 1998/2016 10-08-2017 in WPC No. 1997/2016 10-08-2017 in WPC
     No. 1996/2016 10-08-2017 in WPC No. 645/2016 10-08-2017 in WPC No.
     1759/2012 10-08-2017 in WPC No. 3453/2012 10-08-2017 in WPC No.
     2102/2012 10-08-2017 in WPC No. 2091/2012 10-08-2017 in WPC No.
     2088/2012 10-08-2017 in WPC No. 1822/2012 10-08-2017 in WPC No.
     1492/2012 10-08-2017 in WPC No. 1487/2012 10-08-2017 in WPC No.
     1154/2012 10-08-2017 in WPC No. 1153/2012 10-08-2017 in WPC No.
     729/2012 10-08-2017 in WPC No. 728/2012 10-08-2017 in WPC No.
     7491/2011 10-08-2017 in WPC No. 7296/2011 10-08-2017 in WPC No.
     363/2011 10-08-2017 in WPC No. 8679/2010 10-08-2017 in WPC No.
     4047/2010 10-08-2017 in WPC No. 3074/2010 10-08-2017 in WPC No.
     2315/2010 10-08-2017 in WPC No. 1985/2010 10-08-2017 in WPC No.
     12689/2009 10-08-2017 in WPC No. 3348/2010 passed by the High Court
     Of Delhi At New Delhi)

     NEW DELHI MUNICIPAL COUNCIL                                        Petitioner(s)

                                                 VERSUS

     ASSOCIATION OF CONCERNED CITIZENS
     OF NEW DELHI & ORS.                                            Respondent(s)

     (FOR ADMISSION and I.R. and IA No.85615/2017-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)

     WITH

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 35928/2017

     Date : 29-11-2017 These matters were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE A.K. SIKRI
                         HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)             Mr.   Sanjay Jain, ASG
Signature Not Verified
                                   Mr.   Yoginder Handoo, AOR
Digitally signed by
ASHWANI KUMAR
Date: 2017.11.30
                                   Mr.   Arjun Mitra, Adv.
11:48:37 IST
Reason:                            Ms.   Reha Verma, Adv.
                                   Mr.   Nishant Kumar, Adv.


                                   Mr. Prag P. Tripathi, Sr. Adv.
                                   2

                    Mr.   Mahesh Agrawal, Adv.
                    Mr.   Rishi Agrawala, Adv.
                    Mr.   Ramaswamy Srinivasan, Adv.
                    Mr.   Ankur Saigal, Adv.
                    Mr.   Navjot Singh, Adv.
                    Mr.   E.C. Agrawala, AOR

For Respondent(s)   Ms. Anjana Chandrashekar, AOR

                    Mr. Abhimanyu Mahajan, Adv.
                    Ms. Anubha Goel, Adv.
                    Mr. Jayant Kumar Mehta, AOR

                    Mr. Aman Ahluwalia, Adv.
                    Ms. Ruby Singh Ahuja, Adv.
                    Ms. Aakansha Munjhal, Adv.
                    Mr. Nakul Gandhi, Adv.
                    Mr. Utsav Trivedi, Adv.
                    Ms. Manik Karanjawala, Adv.
                    M/S. Karanjawala & Co., AOR

                    Mr. Subhash C. Jindal, Adv.
                    Mr. Saurabh Mishra, AOR

                    Ms. B. Vijayalakshmi Menon, AOR
                    Mr. Sachit Jolly, Adv.
                    Mr. Anirudh Bakhru, Adv.

                    Mr.   Sanjay R. Hegde, Sr. Adv.
                    Mr.   Subramonium Prasad, Sr. Adv.
                    Mr.   B.B. Jain, Adv.
                    Mr.   Abhay Kumar, AOR
                    Mr.   Abhay Jain, Adv.
                    Mr.   Saurabh Mishra, Adv.
                    Mr.   Himanshu, Adv.
                    Mr.   Vineet Kumar Singh, Adv.

                    Ms. Aditi Gupta, AOR

                    Mr.   S.K. Jain, Adv.
                    Mr.   S.S. Ray, Adv.
                    Mr.   Vaibhav Gulia, Adv.
                    Ms.   Rakhi Ray, AOR

                    Mr. Sanjeev Anand, AOR
                    Mr. Akshay Kapoor, Adv.

                    Mr.   H.M. Mukherjee, Adv.
                    Mr.   Abhinav Shrivastava, Adv.
                    Mr.   Amilesh Gaurav, Adv.
                    Mr.   Ajay Sharma, AOR
                                    3

                     Mr.   Sangram Patnaik, Adv.
                     Mr.   Sangam Singh Kochar, Adv.
                     Ms.   Swyam Sidha Patnaik, Adv.
                     Mr.   Naresh Kumar, AOR

                     Mr. Sanjay Kapur, AOR
                     Ms. Megha Karnwal, Adv.
                     Ms. Shubhra Kapur, Adv.

                      Mr. Jayant K. Mehta, AOR
                     Mr. Shaurya Kuthiala, Adv.

                     Mr.   Ajay Bhargava, Adv.
                     Ms.   Vanita Bhargava, Adv.
                     Mr.   Aseem Chutruvedi, Adv.
                     Ms.   Wamika Trehan, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

Heard in part.

List on 05.12.2017.

(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER