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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Kerala - Subsection

Section 30(2)(iv) in A.P.J. Abdul Kalam Technological University Act, 2015

(iv)to establish, maintain and administer hostels and to recognise hostels not managed by the University and to suspend or withdraw such recognition;