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Supreme Court - Daily Orders

Abhishek Sharma vs The State Of Jammu And Kashmir on 7 July, 2023

Bench: Aniruddha Bose, Sanjay Kumar

                                                 1

     ITEM NO.54                         COURT NO.6                 SECTION XVI-A

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No.              5108/2023

     (Arising out of impugned final judgment and order dated 22-02-2023
     in LPA No. 81/2018 passed by the High Court Of Jammu & Kashmir And
     Ladakh At Jammu)

     ABHISHEK SHARMA & ORS.                                         Petitioner(s)

                                                VERSUS

     THE STATE OF JAMMU AND KASHMIR & ORS.                          Respondent(s)

     (IA No.52597/2023-ADDITION / DELETION / MODIFICATION PARTIES and IA
     No.52594/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.52601/2023-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     WITH
     SLP(C) No. 5093/2023 (XVI-A)
     (IA No. 52314/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 52322/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 12238/2023 (XVI-A) (IA No. 115976/2023 - DELETING THE NAME OF PETITIONER/RESPONDENT IA No. 115974/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No. 115978/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 07-07-2023 These matters were called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE ANIRUDDHA BOSE HON'BLE MR. JUSTICE SANJAY KUMAR For Petitioner(s) Mrs. V. Mohana, Sr. Adv.
Dr. Rajiv Nanda, Sr. Adv. Mr. Anilendra Pandey, AOR Mr. Brajesh Pandey, Adv. Mr. Brajesh Pandey,, Adv.
Signature Not Verified
Mr. Chetan Joshi, Adv.
Mr. Manish Kumar Vikky, Adv.
Digitally signed by SNEHA DAS Date: 2023.07.07 17:02:07 IST
Reason: Mr. Rajiv Kumar Ranjan, Adv.
Ms. Bhavya Pandey, Adv.
Mrs. Sneha Botwe, Adv.
Mr. Rajeev Kumar Ranjan, Adv.
2
For Respondent(s) Mr. Rushab Aggarwal, Adv.
Ms. Ridhima Juneja Aggarwal, Adv. Mr. Japneesh Singh Bhatia, Adv. Mr. Shailesh Madiyal, AOR UPON hearing the counsel the Court made the following O R D E R List after five weeks.
Let filing of pleadings be completed.
Interim order shall stands extended till the next date of hearing.
     (SNEHA DAS)                                   (VIDYA NEGI)
SENIOR PERSONAL ASSISTANT                      ASSISTANT REGISTRAR