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[Cites 0, Cited by 0] [Section 73I(7)] [Section 73I] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73I(7)(e) in The M.P. Factories Rules, 1962

(e)discussing reports on safety, environmental and occupational health surveys, safety audits, risk-assessment, emergency and disaster management plans and implementation of the recommendations made in the reports;