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State of Punjab - Section

Section 15 in The Stage Carriages Act, 1861

15. Adjudication of penalties.

- All penalties incurred under this Act shall be adjudged by a Magistrate or [-] [The word 'Chief' was omitted by Act 10 of 1914.] Commissioner of Police as aforesaid, and all orders made under this Act by such Magistrate or Commissioner of Police shall be final.