Section 9(2) in The U.P. Cement Control Order, 1973
(2)No person shall, except buying cement from a licensed dealer or cement company, obtain it either by way of loan, purchase, gift or in any other manner from any other person, institution, corporation or body.] [Substituted by U.P. Cement Control (Second Amendment) Order, 1978, dated 8.8.1978.]
