Himachal Pradesh High Court
State Of Hp & Others vs . Murki Lal & Others on 27 May, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
State of HP & others Vs. Murki Lal & others RFA No. 438 of 2006 27.5.2022 Present: Mr. Vinod Thakur, Additional Advocate .
General, for the appellants/nonapplicants.
Mr. Sunil Kumar, Advocate, for the applicants/respondents/claimants.
CMP No. 6370 of 2022 Notice. Mr. Vinod Thakur, learned Additional Advocate General appears and waives service of notice on behalf of nonapplicants. He prays for and is granted four weeks' time to file reply. List on 24.6.2022.
(Tarlok Singh Chauhan) Judge May 27, 2022 (Kalpana) ::: Downloaded on - 27/05/2022 20:15:48 :::CIS