Patna High Court - Orders
Smt. Janki Singh @ Jyotsna Singh And Anr vs The State Of Bihar And Ors on 20 September, 2023
Author: Anil Kumar Sinha
Bench: Anil Kumar Sinha
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.10724 of 2017
Arising Out of PS. Case No.- Year-1111 Thana- District-
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Smt. Janki Singh @ Jyotsna Singh and Anr
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Prabhat Kumar Singh
For the Opposite Party/s : Mr.Sri Anish Chandra
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CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
ORAL ORDER
2 20-09-2023As prayed for by learned counsel for the petitioner, list this case after a week on 27th September 2023.
(Anil Kumar Sinha, J) praful/-
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