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Patna High Court - Orders

Smt. Janki Singh @ Jyotsna Singh And Anr vs The State Of Bihar And Ors on 20 September, 2023

Author: Anil Kumar Sinha

Bench: Anil Kumar Sinha

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                CRIMINAL MISCELLANEOUS No.10724 of 2017
                                   Arising Out of PS. Case No.- Year-1111 Thana- District-
                   ======================================================
                   Smt. Janki Singh @ Jyotsna Singh and Anr

                                                                                        ... ... Petitioner/s
                                                          Versus
                   The State Of Bihar and Ors

                                                          ... ... Opposite Party/s
                   ======================================================
                   Appearance :
                   For the Petitioner/s     :        Mr.Prabhat Kumar Singh
                   For the Opposite Party/s :        Mr.Sri Anish Chandra
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
                                         ORAL ORDER

2     20-09-2023

As prayed for by learned counsel for the petitioner, list this case after a week on 27th September 2023.

(Anil Kumar Sinha, J) praful/-

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