Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(2) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Rules, 2013 (2)Nothing in sub-rule (1) shall apply to the Director who may draw the salary and allowances attached to the post of Director.
