Section 11A in The M.P. Accommodation Control Act, 1961
11A. [ Certain provisions not to apply to certain categories of landlords. [Inserted by MP 7 of 1985 (w.e.f. 16-1-1985).]
- The provisions of this Chapter so far as they relate to matter specially provided in Chapter III-A shall not apply to the landlord defined in Section 23-J.]
