Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act] State of West Bengal - Subsection Section 33(3)(b) in West Bengal Trade Unions Rules, 1998 (b)Application for registration of the symbol as aforesaid shall be made within three months from the date of commencement of these rules.