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[Cites 0, Cited by 1] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2) in Orissa Education Act, 1969

(2)The officer authorised under sub-section (1) shall exercise general powers of inspection and supervision over the working of the institution and the discharge of duties and performance of functions by the managing committee or, as the case may be, the governing body of the institution.