Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(b) in The U.P. Factories Welfare Officers Rules, 1955

(b)
(i)he is not less than 21 years of age on the date of appointment in the case of Grade-I and II:
(ii)he is not less than 21 years of age and not more than 30 years of age on the date of appointment in the case of Grade-III: