Gujarat High Court
Pundalik Sakharam Ghadve vs Sitaram Sakharam Mahade on 21 February, 2018
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/SCA/13369/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 13369 of 2015
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PUNDALIK SAKHARAM GHADVE
AND ANOTHER ....Petitioners
Versus
SITARAM SAKHARAM MAHADE
- SINCE DECEASED (DELETED)
AND OTHERS ....Respondents
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Appearance:
MR UTPAL M PANCHAL, ADVOCATE for the Petitioners No. 1 - 2.5
MR P P MAJMUDAR, ADVOCATE for the Respondent No. 5 - 12 , 14 - 17 , 19
NOTICE UNSERVED for the Respondents No. 4 , 18
UNSERVED EXPIRED (N) for the Respondents No. 2 - 3 , 13
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 21/02/2018
ORAL ORDER
In view of the sick note of Mr. Panchal, learned advocate for the petitioners, stand over to 26.02.2018.
(PARESH UPADHYAY, J.) SHRIJIT PILLAI/14 Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Feb 21 23:35:37 IST 2018