Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 166] [Entire Act]

State of Assam - Section

Section 13 in Assam Game and Betting Act, 1970

13. Arrest of persons found betting or possessing instruments or records of betting and seizure.

- Any police Officer may apprehend any person found betting or having in possession any instrument of betting or records of betting found on or about a person so apprehended.