Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Odisha - Subsection Section 18(vii) in Biju Patnaik University of Technology Act, 2002 (vii)to establish, maintain and manage departments and institutes of research and other advanced centres of learning as it may, from time to time, deem necessary;
