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National Textile Corporation Ltd vs Radhasoami Charitable Society on 8 October, 2018

      ITEM NO.56                         REGISTRAR COURT. 2                SECTION IV-B

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR RAJESH KUMAR GOEL

      IA 119759/2018, in Petition(s) for Special Leave to Appeal (C)
      No(s). 16774/2018

      NATIONAL TEXTILE CORPORATION LTD                                   Petitioner(s)

                                                    VERSUS

      RADHASOAMI CHARITABLE SOCIETY & ANR.                               Respondent(s)



      Date : 08-10-2018 These matters were called on for hearing today.



      For Petitioner(s)                 Ms.Sangya Negi,Adv.
                                        Ms. Mayuri Raghuvanshi, AOR

      For Respondent(s)                 Mr.Rajesh Punj,Adv.
                                        Ms.Ritu Punj,Adv.
                                        Mr. Sudhansu Palo, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Four weeks’ time, as a last chance, is given to respondent No.1 to file counter affidavit.

Ld.counsel for the petitioner is directed to take fresh steps for effecting service upon respondent No.2 within two weeks.

Ld.counsel for the petitioner pointed out that he has moved some I.A. Let it be processed as per rules.

List the matter again on 06.12.2018.

RAJESH KUMAR GOEL Registrar Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.10.08 SB 17:01:20 IST Reason: