Delhi High Court - Orders
Smt. Alka Goel vs The State Govt Of Nct Of Delhi & Ors on 15 September, 2021
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~64
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10251/2021
SMT. ALKA GOEL ..... Petitioner
Through Mr. Manoj Sharma, Advocate
versus
THE STATE GOVT OF NCT OF DELHI & ORS. ..... Respondents
Through Mr. Anuj Aggarwal, ASC, GNCTD
with Ms. Ayushi Bansal, Advocate
for R-1 & R-2 / GNCTD
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 15.09.2021
1. The hearing was conducted through video conferencing.
2. Learned counsel for the petitioner prays for time to file additional documents, inter-alia, copies of the proposed sale deed and chain of documents preceding the sale deed as well as the cancellation deed referred to by the Registrar in his order. Let the same be filed within one weeks.
3. At request, renotify on 05.10.2021.
4. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J SEPTEMBER 15, 2021 'rs' Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:15.09.2021 Signing Date:15.09.2021 23:15:24 21:00 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.