Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(4) in First Statutes of the Indian Institute of Petroleum and Energy, 2018 (4)The Director, shall preside over meeting of the senate:Provided that in the absence of the Director, the senior most professor shall preside over the meeting.
